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[Cites 0, Cited by 0] [Section 279] [Entire Act]

State of Punjab - Subsection

Section 279(1) in The Punjab Municipal Act, 1999

(1)The Chief Officer of a Municipality may, in any street whether within or outside the local limits of the municipal area of the municipality, lay such service pipes with such stopcocks and other water fittings, as he may deem necessary for supplying water to premises and may, from time to time, inspect, repair, alter or renew and may, at any time, remove any service pipe, laid in a street whether under this section or otherwise.