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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Maharashtra - Subsection

Section 63(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(2)Notwithstanding anything contained in clause (1) above, the Executive Council may direct that a post/posts of the Other Officer/Officers may be filled in by obtaining the services of an officer or officers on deputation from the State Government, Government of India, any statutory University in India or any Government or Semi Government organisation or institution or from corporation, established by law.