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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Bihar - Subsection

Section 54(2)(e) in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003

(e)to accompany juveniles or children wherever possible, from the office of the Board to observation home, special home, children's home or fit person, as the case may be;