Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Gujarat - Subsection Section 68(f) in The Bombay Public Trusts Act, 1950 (f)to prepare a list of assessors under section 62 and to choose and summon them under sections 63 to 65 for the purpose of inquiries under this Act;
