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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(v) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(v)institution and maintenance by the University of departments, institutes of research or [specialised studies, Post-graduate centres in affiliated colleges] [Substituted for 'specialised studies' by Gujarat 3 of 1991, dated 6th March 1991] and hostels;