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State of Rajasthan - Section

Section 47 in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

47.

In the collection of outstanding amounts special supervision by all concerned is required in respect of arrears loan outstanding loans. Villages showing considerable arrears of long standing should be inspected by the Sub Divisional Officer himself and the causes of default ascertained and steps taken either to recover the amounts without further delay or to get them written off if they are found to be really irrecoverable.