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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(7) in The Madras Port Petroleum Rules, 1963

(7)Except in cases where discharge is interrupted to shift the vessel concerned from one berth to another in according with the orders of any competent authority, the discharge of petroleum in bulk shall be continuous day and night until completed, weather and appliances permitting.