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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(6) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992

(6)The Authorised Officer shall, in his discretion, hear the representation of the society, if any, and shall pass and communicate his orders on the appeal within 2 (two) months from the date of receipt of appeal and his orders shall be final.