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[Cites 0, Cited by 0] [Section 652(2)] [Section 652] [Entire Act]

State of Uttar Pradesh - Subsection

Section 652(2)(a) in Rules under the United Provinces Excise Act, 1910

(a)Rupees 5 per diem for first class cities and Rs. 3 per diem for second class cities, if the licence is taken for a period of less than a month.