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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in RIICO Industrial Areas (Prevention of Unauthorised Development and Encroachment) Act, 1999

(2)Whoever makes any obstruction upon any land not being private property, except steps over drain in any public street, shall, on conviction by a court having jurisdiction, be punished with simple imprisonment which may extend to one month or with fine which may extend to two thousand rupees or with both.