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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1)(b) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

(b)Where a post is to be filled in by a single method as prescribed in the Rules or Schedules the vacancies so determined shall be filled in by that method.