Bombay High Court
Mahadeo Ramchandra Kamble And Others vs Kalyan Laluji Dongre on 3 October, 2018
Author: S.B. Shukre
Bench: S.B. Shukre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
CONT. PETITION NO. 116 OF 2017
In
WRIT PETITION 2560 OF 2016
Mahadeo Ramchandra Kamble And Others ....Petitioner
V/S
Kalyan Laluji Dongre ....Respondent
Anil Pandurang Thakare Shital V. Dhawas For Petitioner Vijaykumar Paliwal For/r For Respondent CORAM : S.B. SHUKRE, J DATE : 3rd October, 2018 P.C. :
S.O. two weeks at the request of Shri AP Thakre adv for petitioner.
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