Securities And Exchange Board Of India - Subsection
Section 33A(f) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014
(f)[] [Modified by Notification No. SEBI/LAD-NRO/GN/2017-18/022, dated 15.12.2017 (w.e.f. 26.9.2014).] any provision of Act(s), Rule(s), regulation(s) under which the listed entity is established or is governed by, is required to be given precedence to.]