Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(b) in The Jammu and Kashmir Probation of Offenders Act, 1966

(b)supervise probationers and other person placed under his supervision and, where necessary, endeavour to find them suitable employment;