Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

NCT Delhi - Subsection

Section 76(2)(b) in Delhi Co-operative Societies Act, 1972

(b)if the decision or order falls under clause (f), to the Lieutenant-Governor;