Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court

Anulata Kumari vs The State Of Bihar on 23 June, 2022

Bench: Chief Justice, S. Kumar

         IN THE HIGH COURT OF JUDICATURE AT PATNA

                    Civil Writ Jurisdiction Case No.8563 of 2022

     ======================================================
1.    Anulata Kumari Daughter of Surendra Singh and Wife of Pankaj Kumar
      Suman, Resident of Village and P.O. - Kajur, P.S. - Atari, District - Gaya -
      805131.
2.   Pankaj Kumar Suman Son of Nawal Kishore Prasad Singh, Resident of
     Village and P.O .- Kajur, P.S .- Atari, District- Gaya - 805131.
3.   Binod Kumar Singh, son of Bireshwar Prasad Singh, Resident of Shivala
     Gali, Gautam Budha Nagar, Gorhna Road, Ward No.45, P.O. - Anaith, P.S .-
     Nawada Ara, District- Bhojpur at Ara-802301.
4.   Sandeep Kumar Bharati, Son of Yogendra Bharati, Resident of Village and
     Post- Kolhuan, P.S.- Sahajeetpur, District - Saran at Chapra-841422.
5.   Md. Khalik Husain, Son of Md. Hakim Mansoori, Resident of Village-
     Kushdhar, P.O .- Bishunpur, P.S .- Baghaila, District- Rohtas at Sasaram-
     802219.
6.   Ramanuj Pandey, Son of Chandra Mani Pandey, Resident of Village-
     Kulharia, P.S .- Koelwar, District-Bhojpur at Ara -802160.
7.   Som Prakash, Son of Dharam Deo Sharma, Resident of Mohalla - Krishna
     Nagar, Raja Bazar, Jehanabad, P.S. and District - Jehanabad-804417.
8.   Kumar Pallav Krishna, Son of Shrikrishna Singh, Resident of Village and
     P.O. and Rampur Diyara, P.S .- Maner, District- Patna - 801108.
9.   Abhishek Ranajan, Son of Vijay Kumar Singh, Resident of Village and P.O.
     - Ekwari, P.S. Sahar, District - Bhojpur at Ara - 802201.
10. Rohit Kumar Sinha, Son of Devendra Kumar Sinha, Resident of Mission
    Road Pakri, Arrah, P.O. - Pakri Arrah, P.S. - Nawada, Arrah, District -
    Bhojpur at Arrah - 802301.
11. Abhishek Kumar, Son of Sheo Kumar Singh, Resident of Village and Post -
    Daulatpur, P.S. - Koelwar, District - Bhojpur at Ara - 802163.
12. Shashi Bhushan Rai, Son of Jagar Nath Rai, Resident of Village-Anua, P.O .-
    Guljarpur, P.S .- Sahar, District- Bhojpur at Arrah- 802208.
13. Rahul Kumar, Son of Ramchandra Prasad Mehta, Resident of Village and
    P.O. - Bathan Parsa, P.S. - Shankarpur, District - Madhepura - 852128.
14. Bablu Kumar, Son of Ramnandan Paswan, Resident of Village and Post -
    Daboor, P.S. - Konch, District - Gaya - 824118.
15. Sumit Kumar Sharma, Son of Ramdayal Sharma, Resident of Village-
    Baliyari, P.O. - Jhari, P.S. - Amas, District - Gaya - 824208.
16. Uday Shanker Mishra, Son of Jag Mohan Prasad, Resident of Village and
    P.O. - Karisath, P.S. - Udwantnagar, District - Bhojpur at Ara - 802157.
17. Neha Kumari, Daughter of Om Narayan Singh, Resident of Shahpur,
    Defence Colony, Ward No. 1, Danapur Cantt., P.S. - Shahpur, District -
    Patna - 801502, presently residing at Village and P.O. - Aiyara, P.S. - Karpi,
    District - Arwal - 804426.
 Patna High Court CWJC No.8563 of 2022 dt.23-06-2022
                                           2/8




  18. Vipin Kumar @ Singh Vipinkumar, Son of Navalkishor Singh, Resident of
      Village- Khemkaran Saray, P.O. and P.S. - Kurtha, District - Arwal - 804421.
  19. Mirtunjay Kumar, Son of Surajnath Singh, Resident of Village and P.O. -
      Kamta, P.S. - Parasi, District - Arwal - 804428.
  20. Nilam Kumari, Daughter of Late Devnandan Yadav and Wife of Kameshwar
      Prasad, Resident of Barbigha, Ward No. 29, P.O., P.S. and District -
      Jehanabad - 804408.
  21. Priti Kumari, Daughter of Anil Kumar, Wife of Shibalak Prasad, Resident of
      Village- Mahadev Bigha, P.O. - Belar, P.S. - Kashichak, District - Nawada -
      805130.
  22. Ravita Kumari Sinha, Daughter of Deonandan Prasad Singh, Wife of
      Ananjay Kumar Singh, Resident of Village and P.O. - Hichhan Bigha, P.S. -
      Daudnagar, District - Aurangabad - 824143.
  23. Ranjan Kumar Chauhan, Son of Vishwanath Mahto, Resident of Village-
      Rasidpur, P.O. - Pachraur, P.S. - Taraiya, District - Saran at Chapra - 841424.
  24. Md. Danish Equbal, Son of Md. Yaquob, Resident of Quraishi Mohalla,
      Ward No. 15, P.O., P.S. and District - Aurangabad - 824101.
  25. Sujata Kumari, Daughter of Kripal Singh and Wife of Dharmendra Singh,
      Resident of Village- Khaira, P.O. and P.S. - Barun, District - Aurangabad -
      824112.
  26. Ramesh Kumar Sah, Son of Ram Kumar Sah, Resident of Village and P.O. -
      Gangsara, P.S. - Sarairanjan, District - Samastipur - 848505.
  27. Sonu Kumar, Son of Vijay Kumar Mishra, Resident of Village and P.O. -
      Mahabalipur, P.S. - Paliganj, District - Patna - 801110.
  28. Ashok Kumar Singh, Son of Yamuna Singh, Resident of Mohalla -
      Askamininagar, Bikramganj, P.O. and P.S. - Bikramganj, District - Rohtas, at
      Sasaram - 802212, presently resident of Village - Kishundasdih, P.O. -
      Kurur, P.S. - Karakat, District - Rohtas at Sasaram.
  29. Gulshan Kumar Singh Son of Sidhu Singh, Resident of Village and P.O. -
      Chilharua, P.S. - Dinara, District - Rohtas at Sasaram - 802213.
  30. Ajay Kumar Dubey, Son of Birendra Dubey, Resident of Village - Dubey
      Dihary, P.O. - Natwar Khurd, P.S. - Dinara, District - Rohtas at Sasaram -
      802218.
  31. Arbind Kumar Tiwary, Son of Prahalad Tiwary, Resident of Mohalla -
      Askamini Nagar, Bikramganj, P.O. and P.S. - Bikramganj, District - Rohtas
      at Sasaram - 802212, presently resident of Village - Pithani, P.O. - Kaniyari,
      P.S. - Dinara, District - Rohtas at Sasaram - 802213.
  32. Deepak Kumar, Son of Shyamjee Pandey, Resident of Village- Morauna,
      P.O. - Durga Dih, P.S. - Bikramganj, District - Rohtas at Sasaram - 802212.
  33. Sita Ram Singh, Son of Kamta Prasad Singh, Resident of Village and P.O. -
      Dhangain, Ward No. 6, P.S. - Bikramganj, District - Rohtas at Sasaram -
      802212.
  34. Rakesh Kumar Choubey, Son of Harihar Nath Choubey, Resident of Village
      and P.O. - Waina, P.S. - Nawanagar, District - Buxar - 802125.
  35. Sweta Kumari, Daughter of Vijay Shankar Singh, Resident of Village and
 Patna High Court CWJC No.8563 of 2022 dt.23-06-2022
                                           3/8




        P.O. - Babhanganwan, P.S. and District - Lakhisarai- 811311.
  36. Avinash Suman, Son of Devendra Mishra, Resident of Village and P.O. -
      Derhgaon, Police Station - Dawath, District - Rohtas at Sasaram - 802226.
  37. Md. Asfaque Alam, Son of Md. Khodaddin Ansari, Resident of Village and
      P.O. - Jamorhi, P.S. - Bikramganj, District - Rohtas at Sasaram - 802212.
  38. Abhishek Kishore, Son of Kaushal Kishore Gupta, Resident of Village -
      Bajrang Nagar, Kashi Bazar, near Peer Baba, Ward No. 10, P.S. - Bhagwan
      Bazar, District - Saran at Chapra - 841301.
  39. Amrita Kumari, Wife of Anil Kumar and daughter of Kaushal Kishore
      Gupta, Resident of Village and P.O. - Bherwaniya, P.S. - Bherwaniya,
      District - Siwan - 841507.
  40. Manisha, Daughter of Arun Kumar Sinha and Wife of Manish Kumar,
      Resident of Village and P.O. - Deoria Kalan, P.S. - Phesar, District -
      Aurangabad - 824121.
  41. Ritesh Ranjan, Son of Nagendra Prasad Singh, Resident of Village -
      Sahbajpur, P.O. - Shakurabad, P.S. - Parshbigha, District - Jehanabad -
      804425.
  42. Sonu Dilip Pandey, Son of Badri Nath Pandey, Resident of New Area Patel
      Gali, Dehri, Dalmiyanagar, P.O. and P.S. - Dehri - on - Sone, District -
      Rohtas at Sasaram - 821307.
  43. Urwashi Kumari, Daughter of Ramashish Singh and Wife of Girijesh
      Kumar, Resident of Village - Bakhori Bigha, Shar Telpa, P.O. - Shar Telpa,
      P.S. - Sonbhadra Banshi Suryapur, District - Arwal - 804419.
  44. Usha Kumari, Daughter of Devnandan Yadav and Wife of Ram Awadhesh
      Kumar, Resident of Village - Kanaudi, P.O. - Muther, P.S. and District -
      Jehanabad - 804417.
  45. Sunil Kumar, Son of Shio Nandan Singh, Resident of Natwar Road, Dhangai
      Tola, P.O. and P.S. - Bikramganj, District - Rohtas at Sasaram - 802212.
  46. Md. Irshad Alam, Son of Md. Sharfuddin Ansari, Resident of Village -
      Bikramganj, Gulzarabag, P.O. and P.S. - Bikramganj, District - Rohtas at
      Sasaram - 802212.
  47. Anuradha Kumari, Wife of Ajay Kumar, Resident of Village - Gavaspur,
      P.O. - Khushhalpur, P.S. Islampur, District - Nalanda at Bihar Sharif -
      801306.
  48. Jainendra Kumar Pandey, Son of Krishna Pandey, Resident of Village -
      Pongadhi, P.O. - Mednipur, P.S. - Dinara, District - Rohtas at Sasaram -
      802211.
  49. Mukesh Kumar, Son of Dinesh Kumar, Resident of Ward No. 10, Bazidpur,
      Bajitpur, P.O. and P.S. - Sanjhauli, District - Rohtas at Sasaram - 802220.
  50. Ragini Kumari, Daughter of Vimal Kumar Choudhary, Resident of Village -
      Kolhanta Patori, P.O. - Patori Basant, P.S. - Moro (Basuwara), District -
      Darbhanga - 846003.
  51. Ajay Kumar Verma, Son of Jai Prakash Verma, Resident of Hardayal Road,
      Near K.T., Gali, Katihar, P.O., P.S. and District - Katihar - 854105.
  52. Chandan Kumar Srivastava, Son of Sachchida Nand Lal Resident of Village
 Patna High Court CWJC No.8563 of 2022 dt.23-06-2022
                                           4/8




        and P.O. - Keshri, P.S. - Dhangai, District - Bhojpur at Arrah - 802155.
  53. Mukul Mishra, Son of Ramesh Chandra Mishra, Resident of South of Jail,
      Khetari, Mohalla Ara, P.O. - Nawada Arrah, P.S. - Nawada Arrah, District -
      Bhojpur at Arrah - 802301.
  54. Nirbhay Kumar Ray, Son of Parshuram Jee Ray, Resident of Maharaja Hata,
      Ara, P.O. - Nawada Arrah, P.S. - Nawada Arrah, District Bhojpur at Arrah -
      802301.
  55. Md. Asifud Daulla @ Aasifud Daulla Son of Md. Quzzatud Daulla @
      Quzzatud Daulla, Resident of Federal Colony, Isopur, P.O. and P.S.-
      Phulwarisharif, District - Patna - 801505.

                                                                  ... ... Petitioner/s
                                          Versus
  1.    The State of Bihar through the Chief Secretary, Government of Bihar, Patna.
  2.    The Additional Chief Secretary, Education Department, Government of
        Bihar, New Secretariat, Vikas Bhawan, Bailey Road, Patna.
  3.    The Finance Secretary, Finance Department, Government of Bihar,
        Secretariat, Bailey Road, Patna.
  4.    The Additional Chief Secretary, Department General Administration,
        Government of Bihar, Secretariat, Bailey Road, Patna.
  5.    The Director (Secondary Education), Education Department, Government of
        Bihar, New Secretariat, Vikas Bhawan, Bailey Road, Patna.
  6.    The Assistant Director (Secondary Education), Education Department,
        Government of Bihar, New Secretariat, Vikas Bhawan, Bailey Road, Patna.
  7.    The Bihar School Examination Board (Secondary Education), Patna,
        through its Chairman.
  8.    The Chairman, Bihar School Examination Board (Secondary Education),
        Patna.
  9.    The Secretary, Bihar School Examination Board (Secondary Education),
        Patna.

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       For the Petitioner/s     :       Mr.Nityanand Mishra, Advocate
       For the Respondent/s     :       Mr.Bishwa Bibhuti Kumar Singh, Advocate
                                        Mr. Ajay, Advocate
       ======================================================
       CORAM: HONOURABLE THE CHIEF JUSTICE
               and
               HONOURABLE MR. JUSTICE S. KUMAR
       ORAL JUDGMENT

(Per: HONOURABLE THE CHIEF JUSTICE) Date : 23-06-2022 Heard learned counsel for the parties. Petitioners have prayed for following reliefs:-

Patna High Court CWJC No.8563 of 2022 dt.23-06-2022 5/8 Patna High Court CWJC No.8563 of 2022 dt.23-06-2022 6/8 Patna High Court CWJC No.8563 of 2022 dt.23-06-2022 7/8 It is not in dispute that petitioners' selection and appointment is in terms of resolution dated 25.01.2018 (Annexure 1) which itself contains the clause that petitioners' appointment as Guest Teacher shall be only till such time the regular appointment is made. The relevant portion of the Clause is extracted as under:-
"5. jktdh;] jktdh;Ñr ,oa jk'Vªh; ek/;fed f"k{kk vfHk;ku vUrxZr mRØfer mPp ek/;fed fo|ky;ksa esa vfrfFk f"k{kd ds :i esa lsok nsus okys vfrfFk f"k{kd fo|ky; ds fy, f"k{kd ds fu;kstu gksus rd dk;Zjr jgsaxsA"

Petitioners were appointed as Guest Teacher way back in the year 2018 and the present petition is filed on 13.06.2022.

Both on merits and on the ground of delay and laches, the petition needs to be dismissed.

The petitioners were fully aware of their terms of selection and appointment. They were appointed only as Guest Teachers, for a temporary period, by way of an interim arrangement, till such time the post could be filled up to regular appointment. They were entitled to fixed amount of honorarium.

As such, petitioners' contention that their appointment may be treated as regular in terms of the Bihar District Board Patna High Court CWJC No.8563 of 2022 dt.23-06-2022 8/8 Secondary and Senior Secondary Teachers' (Employment and Service Conditions) Rules, 2006 as also the Bihar Municipal / Local Bodies Secondary and Senior Secondary Teachers' (Employment and Service Condition) Rule, 2006 is totally misconceived and legally untenable in law.

Hence, on all counts, the present petition stands dismissed.

Interlocutory application, if any, shall also stand dismissed.




                                                 (Sanjay Karol, CJ)


                                                     ( S. Kumar, J)

Sanjay/- Ranjan
AFR/NAFR                NAFR
CAV DATE                NA
Uploading Date          27.06.2022
Transmission Date       NA