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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Cigarettes and Other Tobacco Products (Display of Board by Educational Institutions) Rules, 2009

(2)The distance of one hundred yards referred to in sub-rule (1), shall be measured radially starting from the outer limit of the boundary wall or fence as the case may be of the education institution.