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Gujarat High Court

Textile Labour Association vs O.L. Of Jubilee Mills Ltd. & 5 on 5 September, 2005

Author: Jayant Patel

Bench: Jayant Patel

COMA/154/1995                         1/2                              ORDER


             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      COMPANY APPLICATION No. 154 of 1995
                                        in
                         COMPANY PETITION NO.139 OF 1988
                                      WITH
                      COMPANY APPLICATION No. 360 of 1995
                                        in
                         COMPANY PETITION NO.139 OF 1988
                                      with
                       COMPANY APPLICATION No. 66 of 1995
                                        in
                         COMPANY PETITION NO.139 OF 1988




============================================================== 
                  TEXTILE LABOUR ASSOCIATION - Applicant(s)
                                    Versus
                O.L. OF JUBILEE MILLS LTD. & 5 - Respondent(s)
============================================================== 

Appearance :
MR DS VASAVADA for Applicant(s) : 1,
OFFICIAL LIQUIDATOR for Respondent(s) : 1,
NOTICE SERVED for Respondent(s) : 2, 6,
MR RD DAVE for Respondent(s) : 3,
NOTICE UNSERVED for Respondent(s) : 4,
SINGHI & BUCH ASSO. for Respondent(s) : 5,
==================================================================

                CORAM :  HONOURABLE MR.JUSTICE JAYANT PATEL



                              Date : 05/09/2005



ORAL ORDER

1.It has been stated by the Ld.counsel appearing for both the sides that the OJ Appeal Nos 17, 30, 45 and 46/99 and 12/2001 are pending before the Division Bench of this court and before hearing of the present applications further, it is required that there is decision of the Division Bench of this court in the COMA/154/1995 2/2 ORDER aforesaid OJ Appeals.

2.Under the circumstances, office to list these matters only after the note is moved by either side that the aforesaid OJ Appeals are disposed of.

(JAYANT PATEL,J) 5.9.05/murty