Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in The Companies (Amendment) Act, 2017 7. Amendment of section 21.In section 21 of the principal Act, for the words "an officer of the company", the words "an officer or employee of the company" shall be substituted.
