Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 72(2)] [Section 72] [Entire Act] State of Himachal Pradesh - Subsection Section 72(2)(c) in Himachal Pradesh Co-Operative Societies Act, 1968 (c)any dispute arising in connection with the election of any officer of the society.