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[Cites 0, Cited by 0] [Section 129A(12)] [Section 129A] [Entire Act]

State of Odisha - Subsection

Section 129A(12)(b) in The Orissa Motor Vehicles Rules, 1993

(b)On receipt of such application alongwith the fee of rupees one thousand the issuing authority shall issue a duplicate authorisation marked "DUPLICATE".