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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Tripura - Subsection

Section 2(7)(b) in The Tripura Co-operative Societies Act, 1974

(b)the distribution amount its members and customers, in the proportion prescribed by rule or by the bye-laws of the society, of the profits accruing from such procurement, production or processing and distribution;