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State of Chattisgarh - Section

Section 15 in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009

15. Prohibition.

(1)Permit shall not be issued on any government land.
(2)Permit shall not be issued within the limit of 300 meters from habitate area/school/hospital.
(3)Permit shall not be issued within the 100 meters limit of the National, State Highway and the River Banks.
(4)Permit shall not be issued for mineral storage within the restricted area of the transmission line.
(5)Permit shall not be issued for the coal storage within the limit of 25 km. of the lease of the coal mines.