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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2)(b) in Punjab Civil Services (General and Common Conditions of Service) Rules, 1994

(b)if such person is appointed otherwise -
(i)revert him to his former post; or
(ii)deal with him in such other manner as the terms and conditions of the previous appointment permit.