Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(a) in Rajasthan High Court Staff Service Rules, 2002

(a)he has passed the examination and undergone the training prescribed under rule 16 (2), if any, completely; and