Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 273] [Entire Act] Greater Bengaluru City Corporation - Section 273(4) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (4)At the time of awarding compensation in any subsequent civil suitrelating to the same matter, the court shall take into account any sum which the
