Section 72(4)(b) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

[Cites 0, Cited by 0] [Section 72(4)] [Section 72] [Entire Act]

(b)If the employee is under an obligation to serve the Authority for a specified period which has not yet expired;

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