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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(iii) in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003

(iii)"Committee of PECET" means the committee empowered to conduct PECET for entry into Physical Education Courses and to prepare the merit list of the candidates as per the marks obtained in the above test for enabling entry into Physical Education Courses.