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[Cites 0, Cited by 0] [Section 91(3)] [Section 91] [Entire Act]

State of Bihar - Subsection

Section 91(3)(iii) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(iii)to inspect various provisions, facilities and services such as food, clothes, medicine, education, vocational training, economic and social rehabilitation for the children in institution and their rates.