Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Karnataka - Subsection Section 49(3) in The Karnataka State Law University Act, 2009 (3)All Regulations shall come into force on the date of their approval by the Chancellor or on such other date as the Chancellor may direct.Chapter-VI Finance and Accounts
