Supreme Court - Daily Orders
M/S.Penta Media Graphics Ltd vs Asst.Commissioner Of Income Tax on 10 August, 2016
ITEM NO.30 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Civil Appeal No(s). 4050-4052/2014
M/S.PENTA MEDIA GRAPHICS LTD Appellant(s)
VERSUS
ASST.COMMISSIONER OF INCOME TAX Respondent(s)
(with office report)
Date : 10/08/2016 These appeals were called on for hearing today.
For Appellant(s)
Mr. Pratap Venugopal, Adv.
M/s. K. J. John & Co.,Adv.
For Respondent(s)
Mr. Nischal Kumar Neeraj, Adv.
Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Last opportunity is granted for filing ad valorem court fee within two weeks' time and statement of case be also filed by the parties, if otherwise within the stipulated period and Registry to process thereafter.
List again on 28.9.2016.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by RASHI GUPTA Date: 2016.08.11 17:53:20 IST Reason: