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[Cites 0, Cited by 0] [Section 183] [Entire Act]

Union of India - Subsection

Section 183(d) in The Coal Mines Regulations, 2011

(d)the manager, assistant manager, or a competent person appointed for the purpose shall, once at least In every seven days, examine thoroughly every safety lamp in use, and shall record the result of examination of every such lamp in a bound paged book kept for the purpose.