Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act] State of West Bengal - Subsection Section 8(3)(e) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017 (e)carry out or undertake to carry out any form of investigation and healthcare intervention which is not medically necessary; or