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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1) in The Harbour Craft Rules for the Port of Madras, 1935

(1)All passengers governed by Part IV of the Indian Merchant Shipping Act, 1923 (21 of 1923), or the Indian Emigration Act, 1922 (7 of 1922), shall use the Springhavan steps when embarking or disembarking not directly at a quay but by a harbour craft. Officers and crews of vessels in the harbour and first and second class passengers by such vessels may use either the Springhaven steps or the Anchor steps opposite the Harbour Office.