Chattisgarh High Court
Hemant Kumar Deshmukh vs Smt. Archana Goutam 63 Wpc/1520/2018 ... on 18 June, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRR No.596 of 2018
Hemant Kumar Deshmukh Versus Smt. Archana Goutam
18/06/2018 Shri Vipin Tiwari, Counsel for the Applicant.
Heard on admission and IA No.1for stay/interim relief.
Issue notice on admission as well as IA No.1 to the respondents No. 1
and 2 on payment of PF as per rules.
Call for the record of the court below.
List this case immediately after service of notices.
Sd/-
Arvind Singh Chandel Judge yasmin