Section 1 in Andhra Pradesh Government Lands And Buildings (Termination Of Leases) Act, 1986
1. Short title,extent and commencement.
(1)This Act may be called the Andhra Pradesh Government Lands and Buildings (Termination of Leases) Act, 1986.(2)It extends to the whole of the State of Andhra Pradesh.(3)It shall come into force on such date[as the Government may, by notification in the Andhra Pradesh Gazette, appoint.] [Came into force from 15-8-1987, Published in Andhra Pradesh Gazette , Part I, Extraordinary, dated 15-8-1987. ]
