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State of Uttar Pradesh - Section

Section 8 in U.P. State Co-operative Societies Election Rules, 2014

8.

The Election in a co-operative society or societies or a class or classes of co-operative societies shall be held on such date or dates as the Commission may fix and the District Co-operative Election Officer concerned shall on such dates being so fixed, appoint one or more Election Officers for different class or classes of societies or for different areas for this purpose:Provided that no officer/employee of the Department which is concerned with the management and administration of the society shall be appointed as Election Officer.