Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 352] [Entire Act] State of West Bengal - Subsection Section 352(2) in The West Bengal Motor Vehicles Rules, 1989 (2)The Regional Transport Officer or Additional Regional Transport Officer may at any time perform any of the functions of Motor Vehicles inspector under any of these rules.
