Section 6(5) in Punjab Bhondedar, Butemar, Dohlidar, Insar Miadi, Mukarraridar, Mundhimar, Panahi Qadeem, Saunjidar, or Taraddadkar (Vesting of Proprietary Rights) Act, 2020
(5)Where the compensation is payable to a minor, a person of unsound mind or to a person having a limited interest, the Collector may make such arrangements as may be equitable having regard to the interest of the minor, the person of unsound mind or the person concerned.
