Section 45(6)(iii) in Rajasthan Co-operative Societies Rules, 2003

[Cites 0, Cited by 0] [Section 45(6)] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(6)(iii) in Rajasthan Co-operative Societies Rules, 2003

(iii)The Election Officer, after considering the objections received within the period specified aforesaid, shall finalise the electoral rolls and publish the same as above not less than seven days prior to the date fixed for the poll. A copy of the electoral rolls shall be supplied by the Election Officer to any member on payment of Rupees Five per folio.

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State of Rajasthan - Subsection

Section 45(6)(iii) in Rajasthan Co-operative Societies Rules, 2003