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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(v) in The Orissa Grama Panchayats (Minor Forest Produce Administration) Rules, 2002

(v)"Training year" means the seasonal year commencing from the first day of October and completing on the thirtieth day of September of the following year.