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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(4) in Central Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2008

(4)The CEC shall call for applications through publication of notice in at least one newspaper and on the Commission's website giving, as far as possible, a period of at least three weeks for submission of applications.