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Securities And Exchange Board Of India - Section

Section 4 in Securities and Exchange Board of India (Underwriters) Regulations, 1993

4. Furnishing of further information, clarification, etc.:-

(1)The Board may require the applicant to furnish further information or clarification regarding matters relevant to underwriting to consider the application for grant of a certificate.
(2)The applicant or its principal officer shall if so required, appear before the Board for personal representation.