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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1)(b) in The U.P. Fisheries Act, 1948

(b)if the person declines to give his name and address, or if there is reason to doubt the accuracy of the name and address, if given.