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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(d) in Andhra Pradesh University Professional Institutions (Regulation of Admissions into Under-Graduate Professional Courses through Common Entrance Test) Rules, 2003

(d)'ECET' means the common entrance test conducted for assigning the rank or merit to the diploma qualified candidates which will be the basis for admission of these candidates into the first year Under-Graduate courses in various University Professional Institutions In the State, against the 5% seats reserved for them.