Delhi High Court - Orders
Scj Plastic Limited vs Commissioner Of Delhi Goods And Service ... on 28 February, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~86
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2538/2023 & CM APPL. 9736/2023
SCJ PLASTIC LIMITED ..... Petitioner
Through: Mr. Mayank Kouts, Adv.
versus
COMMISSIONER OF DELHI GOODS
AND SERVICE TAX ..... Respondent
Through: Mr. Rajeev Aggarwal,
ASC, GNCTD with
Mr. Prateek Badhwar,
Ms. Shagufta Hameed and
Ms. Divyanshi Bansal,
Advs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 28.02.2023
1. Learned counsel for the petitioner seeks to withdraw the present petition.
2. The petition is dismissed as withdrawn.
VIBHU BAKHRU, J AMIT MAHAJAN, J FEBRUARY 28, 2023 'KDK' Signature Not Verified Digitally Signed By:KAMALDEEP KAUR Signing Date:02.03.2023 17:44:57