Patna High Court - Orders
Ramnandi Devi @ Ramnandi Kuer vs Ranjan Kumar Mishra on 31 August, 2022
Author: Mohit Kumar Shah
Bench: Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL REVIEW No.199 of 2019
In
Miscellaneous Jurisdiction Case No.1248 of 2018
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1. Ramnandi Devi @ Ramnandi Kuer Widow of Late Shiv Narayan Pandey
Vill.- Basmanpur, P.o.- Belaon, P.s.- Sikraul, Distt.- Buxar (Bihar), Pin-
802129
2. Nirbhay Kumar Pandey S/o Late Shiv Narayan Pandey Vill.- Basmanpur,
P.o.- Belaon, P.s.- Sikraul, Distt.- Buxar (Bihar), Pin-802129
3. Ram Ayodhya Pandey S/o Late Shiv Narayan Pandey Vill.- Basmanpur, P.o.-
Belaon, P.s.- Sikraul, Distt.- Buxar (Bihar), Pin-802129
4. Sujeet Kumar Pandey S/o Late Shiv Narayan Pandey Vill.- Basmanpur, P.o.-
Belaon, P.s.- Sikraul, Distt.- Buxar (Bihar), Pin-802129
5. Sangeeta Devi D/o Late Shiv Narayan Pandey Vill.- Basmanpur, P.o.-
Belaon, P.s.- Sikraul, Distt.- Buxar (Bihar), Pin-802129
6. Mamta Devi D/o Late Shiv Narayan Pandey Vill.- Basmanpur, P.o.- Belaon,
P.s.- Sikraul, Distt.- Buxar (Bihar), Pin-802129
7. Anita Kumari D/o Late Shiv Narayan Pandey Vill.- Basmanpur, P.o.-
Belaon, P.s.- Sikraul, Distt.- Buxar (Bihar), Pin-802129
8. Sunita Kumari d/o Late Shiv Narayan Pandey Vill.- Basmanpur, P.o.-
Belaon, P.s.- Sikraul, Distt.- Buxar (Bihar), Pin-802129
... ... Petitioner/s
Versus
1. Ranjan Kumar Mishra S/o Late Rangnath Mishra Vill.- Belaw, P.o.- Belaw,
P.s.- Sikraul, Distt.- Buxar (Bihar), Pin-802129
2. Sanjay Kumar Mishra S/o Late Rangnath Mishra Vill.- Belaw, P.o.- Belaw,
P.s.- Sikraul, Distt.- Buxar (Bihar), Pin-802129
3. Sripati Devi W/o Late Rangnath Mishra Vill.- Belaw, P.o.- Belaw, P.s.-
Sikraul, Distt.- Buxar (Bihar), Pin-802129
4. Bihari Mishra S/o Late Jagraj Mishra Vill.- Belaw, P.o.- Belaw, P.s.- Sikraul,
Distt.- Buxar (Bihar), Pin-802129
5. Bihar Sarkar through the Collector, Buxar
6. D.C.L.R. Buxar
7. Anchal Adhikaari Nawanagar, Distt.- Buxar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : None
For the Opposite Party/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
Patna High Court C. REV. No.199 of 2019(2) dt.31-08-2022
2/2
ORAL ORDER
2 31-08-2022Nobody appears on behalf of the petitioners when the matter is taken up for hearing.
Accordingly, the present review petition stands dismissed for want of prosecution.
(Mohit Kumar Shah, J) S.Sb/-
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