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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(3)(a) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(a)in case where the voter is a member of the Armed Forces of the Union or of the Armed Police Force of the State serving outside the State, to the address of the voter as shown in the electoral roll;