Himachal Pradesh High Court
Uoi & Ors. vs . M.E.S. Contract Workers Union & Ors. on 15 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
UOI & Ors. Vs. M.E.S. Contract Workers Union & Ors.
CWP No.3172 of 2021 .
15.06.2023 Present: Mr. Balram Sharma, DSGI, for the petitioners.
Mr. Sanjay Bhardwaj, Advocate, for respondents No.1 to 17 and 19.
List as per roster.
June 15, 2023 Mukesh r to Jyotsna Rewal Dua Judge ::: Downloaded on - 15/06/2023 20:32:58 :::CIS