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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Uoi & Ors. vs . M.E.S. Contract Workers Union & Ors. on 15 June, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

UOI & Ors. Vs. M.E.S. Contract Workers Union & Ors.

CWP No.3172 of 2021 .

15.06.2023 Present: Mr. Balram Sharma, DSGI, for the petitioners.

Mr. Sanjay Bhardwaj, Advocate, for respondents No.1 to 17 and 19.

List as per roster.

June 15, 2023 Mukesh r to Jyotsna Rewal Dua Judge ::: Downloaded on - 15/06/2023 20:32:58 :::CIS