Section 13(2)(xix) in Central Silk Board Act, 1948.

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(xix) in Central Silk Board Act, 1948.

(xix)[ the manner of grading, marketing, developing and distributing raw silk and products of silk industry] [Substituted by Act 42 of 2006 (w.e.f. 13.9.2006) ]

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 13(2)(xix) in Central Silk Board Act, 1948.